Madhya Pradesh High Court
Saiyad Liyakat Ali vs The State Of Madhya Pradesh on 6 January, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-9265-2019
The High Court Of Madhya Pradesh
CRA-9265-2019
(SAIYAD LIYAKAT ALI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
3
Jabalpur, Dated : 06-01-2020
Shri V.S. Pandey, learned counsel for the appellant.
Shri Som Mishra, learned Government Advocate for the respondent
No.1-State.
As prayed by Shri Mishra, list the matter on next Tuesday (14.01.2020) to enable him to apprise the Court whether respondent No.2 is served or not?
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
mohsin
Digitally signed by MOHAMMED
MOHSIN QURESHI
Date: 08/01/2020 10:45:56