Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3D] [Entire Act] State of Jammu-Kashmir - Subsection Section 3D(viii) in Jammu and Kashmir Panchayati Raj Act, 1989 (viii)to identify and approve development works in order of priority from out of the works recommended by the Ward Majlis ;
