Gujarat High Court
Sangitaben Mahendrabhai Jethva vs State Of Gujarat & on 9 April, 2010
Author: Akil Kureshi
Bench: Akil Kureshi
CR.RA/579/2003 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REVISION APPLICATION No. 579 of 2003
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SANGITABEN MAHENDRABHAI JETHVA - Applicant(s)
Versus
STATE OF GUJARAT & 1 - Respondent(s)
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Appearance :
MR YOGESH S LAKHANI for Applicant(s) : 1,
MS ML SHAH, APP for Respondent(s) : 1,
MR KR RAVAL for Respondent(s) : 2,
MR AD SHAH for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 09/04/2010
ORAL ORDER
Registry shall call for the R & P from the trial court so as to reach here latest by 15th May 2010. To be placed for further hearing thereafter.
(Akil Kureshi, J.) (vjn)