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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(3) in The Maharashtra University of Health Sciences Act, 1998

(3)The Academic Council shall decide,-
(a)whether affiliation should be granted or rejected;
(b)whether affiliation should be granted in whole or part;
(c)subjects, courses of study, the number of students to be admitted;
(d)conditions, if any, which may be stipulated, while granting, or for granting the affiliation.