Bombay High Court
Rakesh Brijmohan Agrawal vs Transcon Skycity Private Limited ( ... on 6 November, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
44-45-IA-3918-3925-2025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by KANCHAN
KANCHAN PRASHANT
ORDINARY ORIGINAL CIVIL JURISDICTION
DHURI
PRASHANT Date:
DHURI 2025.11.06
17:57:42
INTERIM APPLICATION NO. 3918 OF 2025
+0530
IN
SUIT NO. 81 OF 2024
Rakesh Brijmohan Agrawal ... Applicant
Versus
Transcon Skycity Private Limited
(Earlier Samta Builders Private Limited) ... Respondent
WITH
INTERIM APPLICATION NO. 4767 OF 2025
INTERIM APPLICATION NO. 4760 OF 2025
IN
SUIT NO. 81 OF 2024
AND
INTERIM APPLICATION NO. 3925 OF 2025
IN
SUIT NO. 86 OF 2024
Rakesh Brijmohan Agrawal ... Applicant
Versus
Transcon Skycity Private Limited
(earlier Samta Builders Private Limited) ... Respondent
WITH
INTERIM APPLICATION NO. 4768 OF 2025
INTERIM APPLICATION NO. 4759 OF 2025
IN
SUIT NO. 86 OF 2024
............
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44-45-IA-3918-3925-2025.doc
Ms. Aneesa Cheema alongwith Ms. Shreema Doshi and Ms. Sharanya
Mahimtura instructed by Lexicon Law Partners, Advocate for the
Plaintiff.
Ms. Tejaswi Paria instructed by IC Legal, Advocate for the Defendant.
............
CORAM : ABHAY AHUJA, J.
DATE : 6 NOVEMBER 2025 P.C. :
1. Ms. Paria, learned Counsel, appears for the Defendant and seeks some time to file rejoinder in the Interim Applications.
2. Let rejoinder(s) be filed and served within a period of three weeks.
3. List on 11th December 2025.
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