Section 37(2)(viii) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(viii)Persons convicted under Section 482 to 489 of the Indian Penal Code, 1860 (Central Act 45 of 1860),

Legal Document View