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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(b) in The Bombay Irrigation Act, 1879

(b)whenever and so long as may [field-channel] [This words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 3.] by which such supply is received is not maintained in such repair as to prevent the wasteful escape of water therefrom;