Bombay High Court
M/S. Jyoti Toolings And Press ... vs M/S. Jani Candees And Toffees Pvt. Ltd. ... on 2 April, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
1/1 13-apeal.380.2018.doc
nsc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.380 OF 2018
M/s.Jyoti Toolings and Press Components Pvt. Limited ... Appellant
Versus
M/s.Jani Candees and Toffees Pvt. Ltd. and Ors. ...Respondents
Mr.Ajay Kumar Panicker a/w Mr.Amit Kakri i/b Ajay Law Associates, for
the Appellant.
Mr.P.H.Gaikwad, A.P.P for the Respondent - State.
CORAM : REVATI MOHITE DERE, J.
DATE : 2nd APRIL, 2019 P.C. :
1. Learned Counsel for the Appellant seeks time to remove the office objections. He submits that the Appellant will pay the requisite Court Fees and will carry out the necessary amendments, if not carried out earlier.
2. At his request, stand over to 23rd April, 2019.
REVATI MOHITE DERE, J.
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