Section 47(2)(e) in National Housing Bank (Officers') Service Regulations, 1997

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Union of India - Subsection

Section 47(2)(e) in National Housing Bank (Officers') Service Regulations, 1997

(e)While entire service record of an officer would be considered at the time of review, no officer should ordinarily be retired on the grounds of ineffectiveness (1) (b) above if his/her service during last 3 years has been found satisfactory or he/she is promoted during last 3 years and his/her performance in the higher post has been found satisfactory.

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Union of India - Subsection

Section 47(2)(e) in National Housing Bank (Officers') Service Regulations, 1997