Section 9(8)(b) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 9(8)(b) in The Motor Vehicles Act, 1988

(b)is a habitual addict to any narcotic drug or psychotropic substance within the meaning of the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985); or

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Union of India - Subsection

Section 9(8)(b) in The Motor Vehicles Act, 1988