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State of Bihar - Section

Section 5 in Bihar Reservation in Vacancies of Posts and Services and in Admissions in the Educational Institutions (for Economically Weaker Sections) Act, 2019

5. Reservation for Admission in the Educational Institutions.

(1)Ten percent of seats will be reserved for Economically Weaker Sections for admission in any educational institution fully or partially aided by the state government.The aforesaid reservation will be in addition to the provisions of reservation for other categories as have been provided for in other prevailing Acts in the State of Bihar.Provided the candidates out of the State of Bihar shall not claim for benefits of reservation under this Act.
(2)A reserved category candidate who is selected on the basis of his merit shall be counted in open merit category.
(3)No other reservation shall be made except reservation percentage granted by the concerned educational institute and amended reservation percentage granted by them from time to time for the candidates from outside the state of Bihar.