Delhi High Court - Orders
Patronage Welfare & Educational ... vs Rakesh Varma & Ors on 31 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1348/2018
PATRONAGE WELFARE & EDUCATIONAL SOCIETY (REGD)
..... Petitioner
Through: Mr. Manan Rakesh Verma, Ms. Anjul
Dwivedi, Advocates.
versus
RAKESH VARMA & ORS ..... Respondents
Through: Mr. Abdullah Tanveer, Advocate for
R-3.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 31.01.2019 Re-notify for 05.03.2019.
ANU MALHOTRA, J JANUARY 31, 2019/NC