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Delhi High Court - Orders

Patronage Welfare & Educational ... vs Rakesh Varma & Ors on 31 January, 2019

Author: Anu Malhotra

Bench: Anu Malhotra

$~36
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CM(M) 1348/2018
     PATRONAGE WELFARE & EDUCATIONAL SOCIETY (REGD)
                                               ..... Petitioner
                     Through: Mr. Manan Rakesh Verma, Ms. Anjul
                              Dwivedi, Advocates.

                      versus

     RAKESH VARMA & ORS                               ..... Respondents
                 Through:             Mr. Abdullah Tanveer, Advocate for
                                      R-3.

     CORAM:
     HON'BLE MS. JUSTICE ANU MALHOTRA
                  ORDER

% 31.01.2019 Re-notify for 05.03.2019.

ANU MALHOTRA, J JANUARY 31, 2019/NC