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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Himachal Pradesh - Subsection

Section 202(w) in The Himachal Pradesh Municipal Corporation Act, 1994

(w)licences necessary for hand carts employed for transport, or hawking articles for sale, and for the persons using such hand carts, and prescribe the conditions for the grant and revocation of such licences ;