Kerala High Court
T.P. Iqbal vs The State Of Kerala on 28 November, 2019
Author: K.Vinod Chandran
Bench: K.Vinod Chandran, V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 28TH DAY OF NOVEMBER 2019 / 7TH AGRAHAYANA, 1941
OP(KAT).No.366 OF 2014(Z)
AGAINST THE ORDER IN O.A.1913/2014 DATED 14-10-2014
OF KERALA ADMINISTRATIVETRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 T.P. IQBAL, AGED 36 YEARS, S/O. ANTHRU,
THAZHEPARACHALIL P.O., KAKKATTIL,
KOZHIKODE DISTRICT - 673 507.
2 V.K.RATHNAKARAN, AGED 45 YEARS,
S/O. KUNHIKANARAN, VALLUVARKARDI, P.O.KADALUR,
KOZHIKODE DISTRICT - 673 529.
3 SREENES C., AGED 24 YEARS
S/O. NARAYANAN KUTTY, CHATHANGERI HOUSE,
PUNNASSERI P.O., KOZHIKODE DISTRICT - 673 585.
4 PRAVEENKUMAR M, AGED 42 YEARS
S/O. VELAYUDHAN NAIR, MULLERI HOUSE,
P.O.PANTHEERANKAVU, KOZHIKODE DISTRICT - 673 019.
5 FAZIL P, AGED 27 YEARS, S/O. MOIDEEN KOYA,
PURAYIL HOUSE, PILASSERY P.O.,
KOZHIKODE DISTRICT - 673 571.
6 KUTTIHASSAN K, AGED 32 YEARS
S/O. AHAMMEDKUTTY, NARANATHPURAYIL, PAZHOOR P.O.,
KOZHIKODE DISTRICT - 673 661.
7 ANISH K.K., AGED 41 YEARS
S/O. BALAKRISHNAN NAIR, KIZHAKKEKARA MITHAL HOUSE,
ULLIYERI P.O., KOZHIKODE DISTRICT - 673 620.
8 P.MOIDEENKUTTY, AGED 48 YEARS
S/O. MUHAMMED, PAZHAMPARAMBIL HOUSE, P.O.CHERUVADI,
KOZHIKODE DISTRICT - 673 661.
OP(KAT).366 of 2014 - 2 -
9 N.MARAKKAR, AGED 51 YEARS, S/O. HUSSAIN,
NELLIYEDATH HOUSE, VELLIPARAMBU P.O.,
KOZHIKODE DISTRICT - 673 008.
10 SAJITH P., AGED 37 YEARS, S/O. NARAYANAN,
PALLIYEDATH HOUSE, CHAMANCHERRY P.O.,
KOZHIKODE DISTRICT - 673 304.
11 NOUSHAD R., AGED 29 YEARS
S/O. MUHAMMED, YEROTH HOUSE, THANAKOTTUR P.O.,
KOZHIKODE DISTRICT - 673 509.
12 GOPAKUMAR K.C., AGED 37 YEARS
S/O. CJHANDRASEKHARAN, KUNHICHALIL HOUSE,
NADUVANNOOR, P.O.KARUVANNUR,
KOZHIKODE DISTRICT - 673 614.
13 BABU R.K., AGED 48 YEARS
S/O. KANARAN, RAMAPURATH THAZHEPURAYIL P.O.,
THIRUVALLUR, KOZHIKODE DISTRICT - 673 541.
14 BINU N, AGED 32 YEARS
S/O. NARAYANAN NAIR, KAROLI HOUSE, THEKKODI P.O.,
KOZHIKODE DISTRICT - 673 529.
15 BENNY MANIS, AGED 45 YEARS
S/O. MARKOSE, THAIKKOODATHIL HOUSE,
P.O.SANTHINAGAR, KOZHIKODE DISTRICT - 673 582.
16 MUHAMMED K, AGED 36 YEARS
S/O. IBRAHIM, KEECHERRY HOUSE, PUTHUR P.O.,
KOZHIKODE DISTRICT - 673 582.
17 RENJI K, AGED 36 YEARS
S/O. PADMANABHAN, KATTAYADU VEEDU,
PERUVANNAMUZHI P.O., KOZHIKODE DISTRICT - 673 528.
18 RAJAGOPALAN P.P., AGED 43 YEARS
S/O. NARAYANA KURUP, PUTHAPURAYIL HOUSE,
ORKATTERI P.O., KOZHIKODE DISTRICT - 673 501.
19 BROOSY A., AGED 37 YEARS
S/O. KANNA, ASARINTAVIDE HOUSE, KAYAKODI P.O.,
KOZHIKODE DISTRICT - 673 508.
20 RIJESH P.K., AGED 43 YEARS
S/O. P.K.GOPALAN NAIR, RAGAM, P.O.KOLAKAD,
KOZHIKODE DISTRICT - 673 315.
OP(KAT).366 of 2014 - 3 -
21 P.P.CHANDRAN, AGED 43 YEARS
S/O. KANARAM, VEETTIYULLA PARAMBATH, P.O.VALAYAM,
KOZHIKODE DISTRICT - 673 517.
22 PREJITH K.P., AGED 39 YEARS
S/O. NARAYANAN, KUNHIPURAYIL HOUSE,
EDACHERY NORTH P.O., KOZHIKODE DISTRICT - 673 502.
23 BINU MON K.K., AGED 37 YEARS
S/O. KANNAN, KUNNUMMAL HOUSE, VANNATHICHIRA P.O.,
KOZHIKODE DISTRICT - 673 513.
24 SAJITH T.P., AGED 35 YEARS
S/O. BHASKARAN, THOLLANPARAKKAL,
KEEZHAL P.O - 673 104.
25 SURESH A.P., AGED 50 YEARS
S/O. KUNHIKANARAN, ALAKKETTEYAPRAMBATH,
NEDUVAMANNOOR P.O., KOZHIKODE DISTRICT - 673 507.
26 RAMACHANDRAN P., AGED 54 YEARS
S/O. NARAYANAN, NELLIJUNNU MALAYIL,
PALAYAD NADA P.O., KOZHIKODE DISTRICT - 673 530.
BY ADVS.
SRI.P.CHANDRASEKHAR
SRI.P.SREEKUMAR
SRI.SOORAJ T.ELENJICKAL
SRI.P.A.MOHAMMED SHAH
SMT.UMA
SRI.T.S.SARATH
SMT.P.M.MAZNA MANSOOR
SRI.P.PARAMESWARAN NAIR.
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF PANCHAYAT,
THIRUVANANTHAPURAM-695 001.
3 THE DEPUTY DIRECTOR OF PANCHAYAT
KOZHIKODE-673 001.
OP(KAT).366 of 2014 - 4 -
4 THE NADAPURAM GRAMA PANCHAYAT,
KALLACHI, KOZHIKODE DISTRICT - 673 506,
REPRESENTED BY ITS SECRETARY.
5 THE MOODADI GRAMA PANCHAYAT
KADALUR P.O., KOZHIKODE DISTRICT - 673 529,
REPRESENTED BY ITS SECRETARY.
6 THE KAKKOOR GRAMA PANCHAYAT
KAKOOR, KOZHIKODE DISTRICT - 673 613.
7 THE PERUMANNA GRAMA PANCHAYAT
PERUMANNA P.O., KOZHIKODE DISTRICT - 673 019,
REPRESENTED BY ITS SECRETARY.
8 THE KUNNAMAN GRAMA PANCHAYAT
KUNAMANGALAM P.O., KOZHIKODE DISTRICT - 673 351,
REPRESENTED BY ITS SECRETARY.
9 THE CHETHAMANGALAM GRAMA PANCHAYAT
REL P.O., KOZHIKODE - 673 601,
REPRESENTED BY ITS SECRETARY.
10 THE ULLIYERI GRAMA PANCHAYAT
ULLIYERI P.O., KOZHIKODE DISTRICT - 673 620,
KOZHIKODE DISTRICT, REPRESENTED BY ITS SECRETARY.
11 THE KODIYATHUR GRAMA PANCHAYAT
P.O.KODIYATHUR - 673 602, KOZHIKODE DISTRICT,
REPRESENTED BY ITS SECRETARY.
12 THE PERUVAYAL GRAMA PANCHAYAT
POOVATTUPRAMBU P.O., KOZHIKODE DISTRICT - 673 008,
REPRESNETED BY ITS SECRETARY.
13 THE CHEMANCHERRY GRAMA PANCHAYAT
CHEMMANCHERRY P.O., KOZHIKODE DISTRICT - 673 304,
REPRESENTED BY ITS SECRETARY.
14 THE CHEKKYAD GRAMA PANCHAYAT
PARAKKADAVU P.O., KOZHIKODE DISTRICT - 673
509,REPRESENTED BY ITS SECRETARY
15 THE NADUVANNUR GRAMA PANCHAYAT
NADUVANNUR P.O., KOZHIKODE DISTRICT - 673614,
REPRESENTED BY ITS SECRETARY
16 TNE THIRUVALLUR GRAMA PANCHAYAT
THIRUVALLUR P.O., KOZHIKODE DISTRICT - 673 541,
REPRESENTED BY ITS SECRETARY,.
OP(KAT).366 of 2014 - 5 -
17 THE THIKKODI GRAMA PANCHAYAT
THIKODI P.O., KOZHIKODE DISTRICT - 673 529,
REPRESENTED BY ITS SECRETARY
18 THE KODANCHERRY GRAMA PANCHAYAT
KODANCHERRY P.O., KOZHIKODE DISTRICT - 673 580.
19 THE OMASSERY GRAMA PANCHAYAT
DURASSERY P.O., KOZHIKODE DISTRICT - 673 582,
REPRESENTED BY ITS SECRETARY
20 THE CHAKKITTTAPPARA GRAMA PAMCHAYAT
CHAKKITTAPPARA P.O., KOZHIKODE DISTRICT - 673 526,
REPRESENTED BY ITS SECRETARY
21 THE ERAMALA GRAMA PANCHAYAT
ORKAVERI P.O., KOZHIKODE DISTRICT - 673 501,
REPRESENTED BY ITS SECRETARY
22 THE KAYAKODI GRAMA PANCHAYAT
THALIYIL P.O., KOZHIKODE DISTRICT - 673 508,
REPRESENTED BY ITS SECRETARY
23 THE ATHOLI GRAMA PANCHAYAT
VELUR P.O., KOZHIKODE DISTRICT - 673
315,REPRESENTED BY ITS SECRETARY
24 THE VALAYAM GRAMA PANCHAYAT
VALAYAM P.O., KOZHIKODE DISTRICT - 673 517,
KOZHIKODE DISTRICT, REPRESENTED BY ITS SECRETARY
25 THE EDACHERY GRAMA PANCHAYAT
EDACHERRY NORTH P.O., KOZHIKODE DISTRICT - 673 502,
REPRESENTED BY ITS SECRETARY
26 THE MARUTHONKARA GRAMA PANCHAYATH
MARUTHONKARA P.O., KOZHIKODE DISTRICT - 673 513,
REPRESENTED BY ITS SECRETARY
27 THE VIILLIAPALLY GRAMA PANCHAYAT
VILLIAPALLY P.O., KOZHIKODE DISTRICT - 673 542,
REPRESENTED BY ITS SECRETARY
28 THE NARIPPATTA GRAMA PANCHAYAT
CHEEKONNU P.O., KOZHIKODE DISTRICT - 673 507,
REPRESENTED BY ITS SECRETARY.
OP(KAT).366 of 2014 - 6 -
29 THE MANIYUR GRAMA PANCHAYAT
P.O.MANIYUR, KOZHIKODE DISTRICT - 673 533.
30 THE KERALA STATE PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
THIRUVANANTHAPURAM-695 001.
31 THE DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE,
KOZHIKODE-673 001.
ADDITIONAL RESPONDENTS 32 TO 49 IMPLEADED
32 SHYJITH M,
MOILOTH HOUSE, CHEEKKUNNU PO., KAKKATTIL VIA,
KOZHIKODE, PIN 673511
33 SURESH M.C
MUNDOMKUZHIYIL HOUSE, THONDIMMAL, MUKKAM PO,
KOZHIKODE 673602
34 MOHANDAS K,
PALAKUTTIPPARAMBIL HOUSE, OLIPPURAM KADAVU ROAD,
P.O.THENHIPPALAM, MALAPPURAM 673636
35 RAJEEVAN K.K.,
KALIYAT PARAMBATH HOUSE, VATTOLI PO, KAKKATTIL VIA,
KOZHIKODE 673510
36 SURESH P,
PALLIYALIL HOUSE, CHEMMANIYOD PO, PATTIKKAD VIA,
MALAPPURAM, 679325
37 UNNIKRISHNAN M.P,
MENADAN POYYIL HOUSE, AYANIKKAD PO, IRINGAL VIA,
KOZHIKODE, PIN 673521
38 MANOJ.A
ANORIMMAL HOUSE, MOKERI PO, KAKKATTIL VIA,
KOZHIKODE, 673516
39 JHONY K,
PANDARAMANNADI ROADARUKE, PUTHENVEEDU, MACHIYOD,
CHENKAL PO, PIN 685132
40 SATHEESAN M.M,
CHIRAKKARA HOUSE, KARUMALA PO, BALUSSERI,
KOZHIKODE, PIN 673612.
OP(KAT).366 of 2014 - 7 -
41 RENJIT LAL C,
RENJITH NIVAS, PALIYANA PARAMBU, MALAPARAMBA,
KOZHIKODE 673009
42 MUHAMMED ASHRAF ANAKKALLAN
ANAKKALLAN HOUSE, NEAR AREAKODE GHS, UGRAPURAM PO,
MALAPPURAM DISTRICT, 673639
43 MANOJ PUTHUKAD
PUTHUKAD HOUSE, IRINGAL PO, KOZHIKODE 673521
44 VIJU.P
PARAMMAL HOUSE, CHATHAMANGALAM PO, NIT VIA,
KOZHIKODE 673601
45 SREENARAYAN C.K
ASWATHI NILAYAM, AYANKULAM PO, THAVANNUR VIA,
MALAPPURAM, 679594
46 GLASTIN JACOB
C.D. BHAVAN, KOLOTTUKUZHI, ELUVILA PO,
THIRUVANANTHAPURAM, 695504
47 SASI N.K,
THEKKEPANAR, KULANGARA MEETHAL, KOZHUKALLUR PO,
MEPPAYUR VIA, KOZHIKODE, 673524
48 ABDUL RAZAK P
MELETHODUKKAYIL HOUSE, KARUVANPOIL PO, KODUVALLY,
KOZHIKODE 673572
49 UMMER U.P,
UNIRAM PARAMBIL, PANNUR, KIZHAKKOTH PO, KODUVALLY
VIA, KOZHIKODE 673572
ADDITIONAL RESPONDENTS 32 TO 49 ARE IMPLEADED AS
PER ORDER DATED 22.06.2015 IN IA.16724/2014 IN
OP(KAT) 366/2014
R11, R12 BY ADV. SRI.K.A.SALIL NARAYANAN
R30, R31 BY SRI.P.C.SASIDHARAN, SC, KPSC
R24, R26 BY ADV. SRI.R.PARTHASARATHY
BY ADV. SMT.SEEMA
R13, R20, R23, R28 BY ADV. SRI.SANTHARAM.P
R10 BY ADV. SRI.P.R.SREEJITH
BY ADV. SRI.M.PROMODH KUMAR
R16 BY ADV. SRI.B.KRISHNAN
R6, R7, R18, R19 BY ADV. SRI.VINOD SINGH CHERIYAN
R6, R7, R18, R19 BY ADV. SRI.R.SUDHISH
OP(KAT).366 of 2014 - 8 -
R17, R25 BY ADV. SRI.P.V.KUNHIKRISHNAN
R27 BY ADV. SRI.T.SETHUMADHAVAN (SR).
R27 BY ADV. SRI.PUSHPARAJAN KODOTH
R27 BY ADV. SRI.K.JAYESH MOHANKUMAR
BY ADV. SMT.VANDANA MENON
BY ADV. SMT.DEEPA NARAYANAN
R4, R14, R21 BY ADV. SRI.U.P.BALAKRISHNAN
R5 BY ADV. SRI.K.RAKESH ROSHAN
BY ADV. SMT.THUSHARA.V
R13 & R23 BY ADV. SMT.REKHA ARAVIND
R22, R29 BY ADV. SRI.S.PRASANTH
R15 BY ADV. SMT.M.MANJU
R1 TO R3 BY SR.GOVT.PLEADER SRI.ANTONY MUKKATH.
R32, 38, 41, 43, 44, 47 & 49 BY ADV. SRI.K.DILIP
THIS ORIGINAL PETITION (KERALA ADMINISTRATIVE TRIBUNAL)
HAVING BEEN FINALLY HEARD ON 28.11.2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
OP(KAT).366 of 2014 - 9 -
K.Vinod Chandran & V.G.Arun, JJ.
-----------------------------------
O.P(KAT) No.366 of 2014-Z
-----------------------------------
Dated this the 28th day of November, 2019
JUDGMENT
K.Vinod Chandran,J:
The learned Counsel appearing for the petitioners submits that the matter has become infructuous and that the Original Petition be dismissed as such. Accordingly, the Original Petition (KAT) is dismissed as infructuous.
Sd/-
K.VINOD CHANDRAN JUDGE Sd/-
V.G.ARUN JUDGE vku/-
OP(KAT).366 of 2014 - 10 -
APPENDIX
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 TRUE COPY OF THE CERTIFICATE DATED 07.03.2014
ISSUED TO THE 8TH APPLICANT BY THE 11TH RESPONDENT ANNEXURE A2 TRUE COPY OF THE CERTIFICATE DATED 17.09.2014 ISSUED BY THE 14TH RESPONDENT TO THE 11TH APPLICANT ANNEXURE A3 TRUE COPY OF THE CERTIFICATE DATED 18.09.2014ISSUED BY THE 16TH RESPONDENT TO THE 13TH APPLICANT ANNEXURE A4 TRUE COPY OF THE CERTIFICATE DATED 17.09.2014 ISSUED BY THE 17TH RESPONDENT TO THE 14TH APPLICANT ANNEXURE A5 TRUE COPY OF THE CERTIFICATE DATED 05.08.2009 ISSUED BY THE 18TH RESPONDENT TO THE 15TH APPLICANT ANNEXURE A6 TRUE COPY OF THE CERTIFICATE DATED 14.11.2011 ISSUED BY THE 20TH RESPONDENT TO THE 17TH APPLICANT ANNEXURE A7 TRUE COPY OF THE CERTIFICATE DATED 01.08.2014 ISSUED BY THE 21ST RESPONDENT TO THE 18TH APPLICANT ANNEXURE A8 TRUE COPY OF THE CERTIFICATE DATED 16.09.2014 ISSUED BY THE 25TH RESPONDENT TO THE 22ND APPLICANT ANNEXURE A9 TRUE COPY OF THE CERTIFICATE DATED 16.09.2014 OF MARUTHONKARA GRAMA PANHAYATH ISSUED TO THE 23RD APPLICANT ANNEXURE A10 TRUE COPY OF THE GO (MS) NO. 51/2014/LSGD DATED 25.02.2014 ISSUED BY THE 1ST RESPONDENT ANNEXURE A10 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXUER A10 ANNEXURE A11 TRUE COPY OF THE GO (MS) NO. 157/2014/LSGD DATED 04.09.2014 ISSUED BY THE 1ST RESPONDENT.
ANNEXURE A11 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A11 OP(KAT).366 of 2014 - 11 -
ANNEXURE A12 TRUE COPY OF THE LETTER DATED 10.03.2014 ISSUED BY THE 2ND RESPONDENT ANNEXURE A12 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A12 ANNEXURE A13 TRUE COPY OF THE RANKED LIST DATED 11.01.2011 ANNEXURE A14 TRUE COPY OF THE DECISION DATED 05.03.2014 OF NADAPURAM GRAMA PANCHAYAT ANNEXURE A14 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A14 ANNEXURE A15 TRUE COPY OF THE LETTER DATED 18.03.2014 OF PERUMANNA GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A15 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A15 ANNEXURE A 16 TRUE COPY OF THE LETTER DATED 15.03.2014 OF THIKKODI GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A16 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A16 ANNEXURE A17 TRUE COPY OF THE LETTER DATED 15.03.2014 OF PRESIDENT OF KAYAKODI GRAMA PANCHAYAT ANNEXURE A 17 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A17 ANNEXURE A18 TRUE COPY OF THE LETTER DATED 14.03.2014 OF KODIYATHUR GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A18 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A18 ANNEXURE A19 TRUE COPY OF THE LETTER DATED 18.03.2014 OF PRESIDENT ULLIYERI GRAMA PANCHAYAT ANNEXURE A19 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A19 ANNEXURE A20 TRUE COPY OF THE LETTER DATED 15.03.2014 OF THE PRESIDENT OF MANIYUR GRAMA PANCHAYAT ANNEXURE A20 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A20.
OP(KAT).366 of 2014 - 12 - ANNEXURE A21 TRUE COPY OF THE LETTER DATED 15.03.2014
OF THE PRESIDENT OF OMASSERY GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A21 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A21 ANNEXURE A22 TRUE COPY OF THE LETTER DATED 15.03.2014 OF THE PRESIDENT OF NARIPATTA GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A22 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A22 ANNEXURE A23 TRUE COPY OF THE LETTER DATED 18.03.2014 OF THE PRESIDENT OF PERIVAYAL GRAMA PANCHAYATH TO THE 1ST RESPONDENT ANNEXURE A23 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A23 ANNEXURE A24 TRUE COPY OF THE LETTER DATED 12.03.2014 OF THE PRESIDENT OF KODENCHERRY GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A24 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A24 ANNEXURE A25 TRUE COPY OF THE LETTER DATED 18.03.2014 OF CHATHAMANGALAM GRAMA PANCHAYAT TO THE 1ST RESPONDENT ANNEXURE A25 A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A25 ANNEXURE A26 TRUE COPY OF THE LETTER DATED 14.03.2014 OF CHEMANCHERRY GRAMA PANCHAYAT ANNEXURE A26A TRUE COPY OF THE ENGLISH TRANSLATION OF ANNEXURE A26 EXHIBIT P1 P1 - TRUE COPY OF THE ORIGINAL APPLICATION 1913 OF 2014 FILED BY THE PETITIONERS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
EXHIBIT P2 P2 - TRUE COPY OF THE ORDER DT.14.10.14 OF THE KERALA ADMINISTRATIVE TRIBUNAL IN OA NO. 1913/2014.
OP(KAT).366 of 2014 - 13 - RESPONDENT'S/S EXHIBITS: ANNEXURE R 32 A A TRUE COPY OF THE APPOINTMENT CHART OF THE
ADDITIONAL RESPONDENTS NOTIFIED BY THE KPSC, KOZHIKODE, DATED 19.09.2014 ANNEXURE R 32 B A TRUE COPY OF THE SAID CIRCULAR G.O.(MS) NO.42/88/P & ARD DATED 08.08.1988 ANNEXURE R32 C A TRUE COPY OF THE CIRCULAR NO.4521/ADV.C 3/96/P & ARD DT.19.04.1990.
[TRUE COPY]