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State of Haryana - Section

Section 6 in The Punjab Security of Land Tenures Rules, 1953

6. Procedure for dealing with reservation forms.

- The Patwari shall after verifying all the particulars given in the forms, retain one copy and forward the other copy to the Tahsildar with his report as to the correctness of the particulars. referred to. The Tahsildar shall retain such copy received by him and forward a copy only of the report made by the Patwari, with his own remarks, if any, to the Revenue Assistant/Sub-Divisional Officer concerned of the District/Sub-Division, for his information and such further action as may be considered by him necessary in the circumstances of each case.