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State of Uttar Pradesh - Section

Section 6 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

6. Registration fee.

- The fees for registration of both the property and identity marks are Rs. 5 per mark valid for three years following the first of January next after the date of registration. The Divisional Forest Officer may order the registration of as many marks or brands as he considers necessary for the efficient control of floating operations.