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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Punjab - Subsection

Section 6A(2) in Punjab Package Deal Properties (Disposal) Rules, 1976

(2)The provisions of sub-rules (3) and (4) of rule 5 shall mutatis mutandis apply to the property transferred under sub-rule (1) in respect of fixation of reserve price thereof and for payment and recovery of the price so fixed; and