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[Cites 0, Cited by 0] [Section 312(1)] [Section 312] [Entire Act]

Union of India - Subsection

Section 312(1)(d) in The Merchant Shipping Act, 1958

(d)the deck line and load lines are of the description required by the load line rules, the deck line is in the position required by those rules, and the load lines are of the number required by such of those rules as are applicable to the ship; and