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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 270 in The Companies Act, 2013

270. Modes of winding up.—

(1)The winding up of a company may be either—
(a)by the Tribunal; or
(b)voluntary.
(2)Notwithstanding anything contained in any other Act, the provisions of this Act with respect to winding up shall apply to the winding up of a company in any of the modes specified under sub-section (1).