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Bombay Presidency - Section

Section 83 in The Bombay University Act, 1974

83. Acting Chairman of the meetings.

- Where no provision is made by or under this Act, for a President or Chairman to preside over a meeting of any authority or body of the University or when the President or Chairman so provided for is absent, and no provision is made for any other person to preside, the members present shall elect a person from amongst themselves to preside at the meeting.