Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(a) in Karnataka(Belgaum and Gulbarga Areas) Religious and Charitable Inams Abolition Act, 1973

(a)"the Act" means the [Karnataka] [Substituted by Act 53 of 1976 w.e.f. 18.8.1976.] Land Revenue Act, 1964 ( [Karnataka] [Substituted by Act 53 of 1976 w.e.f. 18.8.1976.] Act 12 of 1964);