Madras High Court
Payyanur Pavithra Ring Artisans vs The Registrar Of Geographical ... on 3 September, 2024
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.09.2024
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
(T)OP(GI)/1/2024
(ORA/SR.414/2009/GI/CHN)
Payyanur Pavithra Ring Artisans
and Development Society ... Petitioner
-vs-
The Registrar of Geographical Indications,
Geographical Indications Registry,
Intellectual Property Building,
GST Road, Guindy,
Chennai 600 032. ... Respondent
PRAYER: Transfer Original Petition (Geographical Indications) filed
under Section 27 of Geographical Indications of Goods Act, 1999,
praying to cancel and remove the GI registration given to Payyanur
Pavithra Ring Artisans and Development Society for “Payyanur
Pavithra Ring”.
For Petitioner : No Appearance
For Respondent : Mr.K.Subburanga Bharathi, CGSC
1/2
https://www.mhc.tn.gov.in/judis
**********
SENTHILKUMAR RAMAMOORTHY,J
rna
ORDER
This petition was filed originally before the Intellectual Property Appellate Board. Upon the petition being returned for rectification of defects, the petition was not re-presented. At the hearing on 07.08.2024, in order to provide an opportunity to the petitioner, notice was issued. The bailiff's report discloses that such notice was served on 23.08.2024. In spite of receipt of notice, there is no representation for the petitioner. Therefore, (T)OP(GI)/1/2024 is dismissed for non-prosecution without any order as to costs.
03.09.2024 rna Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No (T)OP(GI)/1/2024 (ORA/SR.414/2009/GI/CHN) 2/2 https://www.mhc.tn.gov.in/judis