Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] State of Goa - Subsection Section 208(1) in Goa Prisons Rules, 2006 (1)An unconvicted prisoner (Under-Trial prisoner) or a convicted criminal prisoner in Class II shall be provided with soap, as may be prescribed from time to time for washing his clothes every Sunday.
