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Union of India - Section

Section 1 in The Disaster Management (Term Of Office And Conditions Of Service Of Members Of The National Authority And Payment Of Allowances To Members Of Advisory Committee) Rules, 2006

1. Short title and commencement - (1) These rules may be called The Disaster Management (Term of Office and Conditions of Service of Members of the National Authority and Payment of Allowances to Members of Advisory Committee) Rules, 2006.

(2)They shall come into force on the date of their publication in the Official Gazette.