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[Cites 0, Cited by 0] [Section 383(1)] [Section 383] [Entire Act]

State of Maharashtra - Subsection

Section 383(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)any tree or shrub has fallen or is likely to fall, to the danger of public safety, or over-hangs or obstructs any street to the inconvenience or danger of passenger therein;