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State of Tamilnadu - Section

Section 207 in Tamil Nadu District Municipalities Act, 1920

207. Application of certain sections to wells.

- The provisions of section 197, section 198, section 199, section 204, section 205 and section 206 shall1 [not apply to water works and sewerage works within the meaning of the [Chennai] [Substituted by the Tamil Nadu Act 28 of 1978.] Metropolitan Water Supply and Sewerage Act, 1978 (Tamil Nadu Act 28 of 1978)].Huts