Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 31 July, 2024
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 618/2020 & CM APPL. 32081/2020
DEVKUMAR G AGGARWAL & ORS. .....Petitioner
Through: Mr. Avinsah Tyagi, Advocate (through
VC).
versus
MANDIR SITARAMJI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC with Mr.
Sunil Kumar Jha and Mr. Mayank
Madhu, Advocates for R-2.
Mr. Sanjay Agarwal, Advocate.
13
+ CM(M) 1/2021 & CM APPL. 100/2021
DEVKUMAR G AGGARWAL & ORS. .....Petitioners
Through: Mr. Avinsah Tyagi, Advocate (through
VC).
versus
MANDIR SITARAMJI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, SC with Mr.
Sunil Kumar Jha and Mr. Mayank
Madhu, Advocates for UOI.
Mr. Sanjay Agarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 31.07.2024
1. Mr. Avinsah Tyagi, learned counsel for petitioner appears through video conferencing states that in view of the subsequent development, the petitioners are no longer interested in pursuing the present petition.
2. In view of the aforesaid, the petition is dismissed as not pressed.
MANOJ JAIN, J JULY 31, 2024/sw This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/08/2024 at 01:01:19