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State of Uttarakhand - Section

Section 48 in Himalayan Garhwal University Act, 2016

48. Annual Report.

(1)The annual report of the University shall be prepared under the direction of the Board of Management and forward to Board of Governors for its approval.
(2)The Board of Governors shall consider the annual report in its meeting and may approve the same with or without modification.
(3)A copy of the annual report duly approved by the Board of Governors shall be sent to the Visitor and the State Government before 31 December following close of the financial year in 31March each year