Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 142(3)] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(3)(a) in The Tripura Land Revenue And Land Reforms Act, 1960

(a)any sale made under an order of court in execution of any decree or order for payment of money, or