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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(3)The conditions of service of the members of the Ambaji Pilgrimage Tourism Authority other than ex-officio members shall be such as may be prescribed and such members shall be entitled to receive such remuneration or allowances or both as the State Government may, by an order determine.