Calcutta High Court
Infinity Infotech Parks Limited vs Tecpro Systems Limited on 4 September, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD 97
AP 1439 of 2015
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
INFINITY INFOTECH PARKS LIMITED
Versus
TECPRO SYSTEMS LIMITED
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 4th September, 2015.
The Court :- Since none appears in support of the petition, AP 1439 of 2015 is dismissed for default.
There will be no order as to costs.
(SANJIB BANERJEE, J.) S.Chandra