Rajasthan High Court - Jaipur
M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 4 March, 2022
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 2836/2020
M/s Simpark Infrastructure Pvt. Ltd.
----Appellants
Versus
Jaipur Municipal Corporation,
----Respondent
For Appellant(s) : Mr. Pradeep Kumar Singh, Advocate For Respondent(s) : Dr. P.C. Jain, Advocate with Mr. Zeeshan Khan HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 04/03/2022 List on 22.04.2022, as prayed.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J Mohit/chandan/15 (Downloaded on 11/03/2022 at 09:02:23 PM) Powered by TCPDF (www.tcpdf.org)