Delhi High Court - Orders
Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 31 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3378/2023
DR SUBRAMANIAN SWAMY ..... Petitioner
Through: Mr. Satya Sabharwal, Advocate.
versus
UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
INDIA THROUGH ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Asheesh Jain, CGSC with Mr. Gaurav
Kumar, Advocate for R-1/UoI.
Mr. Ramesh Babu M. R., Ms.
Manisha Singh, Ms. Nisha Sharma
and Ms. Tanya Chowdhary,
Advocates for R-2/RBI.
Mr. Nishchay Kapoor and Mr.
Satyajit Yadav, Advocates for R-3.
Mr. Dayan Krishnan, Sr. Advocate
with Mr. Siddharth Chopra, Ms.
Akanksha Munjal, Mr. Samriddh
Bindal and Ms. Rimjhim Tiwari,
Advocates for R-4.
Mr. Rajiv Nayar, Sr. Advocate with
Mr. Aman Gandhi, Mr. Pranaya
Goyal and Ms. Saloni Kumar,
Advocates for R-5.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 31.05.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:35:24 CM APPL. 30432/2023
1. There is already an Order dated 17.03.2023 passed by this Court for filing the reply(s) in the matter.
2. The application stands disposed of.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 31, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:35:24