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Delhi High Court - Orders

Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 31 May, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                                    $~30
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3378/2023
                                                DR SUBRAMANIAN SWAMY                                                            ..... Petitioner
                                                                                      Through:                 Mr. Satya Sabharwal, Advocate.

                                                                                      versus

                                                UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
                                                INDIA THROUGH ITS SECRETARY & ORS. ..... Respondents
                                                                                      Through:                 Mr. Chetan Sharma, ASG with Mr.
                                                                                                               Asheesh Jain, CGSC with Mr. Gaurav
                                                                                                               Kumar, Advocate for R-1/UoI.
                                                                                                               Mr. Ramesh Babu M. R., Ms.
                                                                                                               Manisha Singh, Ms. Nisha Sharma
                                                                                                               and     Ms.     Tanya    Chowdhary,
                                                                                                               Advocates for R-2/RBI.
                                                                                                               Mr. Nishchay Kapoor and Mr.
                                                                                                               Satyajit Yadav, Advocates for R-3.
                                                                                                               Mr. Dayan Krishnan, Sr. Advocate
                                                                                                               with Mr. Siddharth Chopra, Ms.
                                                                                                               Akanksha Munjal, Mr. Samriddh
                                                                                                               Bindal and Ms. Rimjhim Tiwari,
                                                                                                               Advocates for R-4.
                                                                                                               Mr. Rajiv Nayar, Sr. Advocate with
                                                                                                               Mr. Aman Gandhi, Mr. Pranaya
                                                                                                               Goyal and Ms. Saloni Kumar,
                                                                                                               Advocates for R-5.


                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 31.05.2023 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:35:24 CM APPL. 30432/2023

1. There is already an Order dated 17.03.2023 passed by this Court for filing the reply(s) in the matter.

2. The application stands disposed of.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 31, 2023 S. Zakir This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:35:24