Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960

(1)If the owner of protected monument is unable, by reason of infancy or other, disability, to act for himself, the person legally competent to act on his behalf may exercise the powers conferred upon an owner under section 6.