Delhi High Court - Orders
Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 11 March, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 599/2025 & I.A. 14583/2025
PIYUSH AGRAWAL .....Plaintiff
Through: Ms. Anumita Verma, Mr. Mayank
Kshirsagar, Ms. Khyati Jain and Ms Megha Bharti,
Advocates.
versus
VELBIOM PROBIOTICS PVT. LTD. & ANR. .....Defendants
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Achal Shekhar and Mr. Akash Nair,
Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.03.2026 At joint request of learned counsels for the parties, list on 16.04.2026.
JYOTI SINGH, J MARCH 11, 2026/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2026 at 22:19:49