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Delhi High Court - Orders

Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 11 March, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~40
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 599/2025 & I.A. 14583/2025
                                    PIYUSH AGRAWAL                                                                         .....Plaintiff
                                                                  Through: Ms. Anumita Verma, Mr. Mayank
                                                                  Kshirsagar, Ms. Khyati Jain and Ms Megha Bharti,
                                                                  Advocates.

                                                                  versus

                                    VELBIOM PROBIOTICS PVT. LTD. & ANR.         .....Defendants
                                                 Through: Mr. Rajshekhar Rao, Senior Advocate
                                                 with Mr. Achal Shekhar and Mr. Akash Nair,
                                                 Advocates.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 11.03.2026 At joint request of learned counsels for the parties, list on 16.04.2026.

JYOTI SINGH, J MARCH 11, 2026/RW This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2026 at 22:19:49