Section 15(1)(a) in The Voluntary Disclosure Of Income And Wealth Act, 1976

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(a) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(a)the net wealth chargeable to wealth-tax for any assessment year for which he has failed to furnish a return under section 14 of the Wealth-tax Act; or

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Union of India - Subsection

Section 15(1)(a) in The Voluntary Disclosure Of Income And Wealth Act, 1976