Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Punjab - Subsection

Section 147(1)(ii) in Punjab Jail Manual, 1996

(ii)at the time of the discharge of every prisoner from the jail, enter in the admission register, the state of health and the weight of the convict so discharged.