Supreme Court - Daily Orders
Cable News Network Inc vs Calcutta Television Network Private ... on 30 October, 2023
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.1625 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2810-2811/2023
CABLE NEWS NETWORK INC Petitioner(s)
VERSUS
CALCUTTA TELEVISION NETWORK PRIVATE LIMITED & ORS. Respondent(s)
(FOR ADMISSION and IA No.216019/2023-EX-PARTE STAY )
Date : 30-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. Amit Sibal, Sr. Adv.
Mr. Pravin Anand, Adv.
Mr. Dhruv Anand, Adv.
Mr. Vikas Singh Jangra, AOR
Ms. Udita Patro, Adv.
Ms. Nimrat Singh, Adv.
Ms. Chitra Subbiah, Adv.
Mr. Rishab Sharma, Adv.
Mr. Mayank Bhargava, Adv.
Mr. Darpan Sachdeva, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable within four weeks.
2. In the meantime, there shall stay of the proceedings in Suit No. 17 of 2021 titled as “Calcutta Television Network Private Ltd.
Vs. Cable News Network, INC” pending before the Commercial Court of Rajarhat, West Bengal and IPDATM 231 of 2023 titled as “Cable News Network INC Vs. CTVN Calcutta Television Network Pvt. Ltd & Anr.” Signature Not Verified Digitally signed by Deepak Singh Date: 2023.10.31 pending before the Calcutta High Court at Kolkata, West Bengal. 16:02:05 IST Reason:
(DEEPAK SINGH) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)