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State of Punjab - Section

Section 18 in The Punjab Ex-servicemen Corporation (General) Rules, 1982

18. Authentication of balance sheet and profit and loss account.

- Every balance sheet, and every profit and loss account of the Corporation shall be signed on behalf of the Board of Directors by the Financial Controller and by not less than two Directors of the Corporation, one of whom shall be the Managing Director, before these are submitted to the auditors for their report thereon.