Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 310(2)] [Section 310] [Entire Act]

State of Karnataka - Subsection

Section 310(2)(b) in Karnataka Panchayat Raj Act, 1993

(b)members of the Council of State who are registered as electors in the district;