Section 33(1)(iii) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

(iii)on an appeal against a decision of the Court under sub-section (3) of section 6 or sub-section (2) of section 15 - Rs. 2;

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