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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Rules for the Todapatta Lands of the Nilgiris

(2)The Collector may select any of the said lands to be placed under special fire-protection. After the limits of these areas have been clearly indicated and duly notified in the District Gazette, no person within such areas shall wilfully or negligently set fire to or instigate, aid or abet the setting fire to the trees, timber, grass, fern or any forest produce, or shall kindle or keep burning any fire except at such places and subject to such precautions as may be prescribed by the Collector by notification in the District Gazette.