Section 44 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991
44. Supply of copy of Commission's advice:
- Whenever the Commission is consulted as provided in these rules, a copy of the advice by the Commission and, where such advice has not been accepted, also a brief statement of the reasons for such non-acceptance, shall be furnished to the Government servant concerned along with a copy of the order passed in the case, by the authority making the order.
