Section 65(1)(b) in The Arms Rules, 2016

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Union of India - Subsection

Section 65(1)(b) in The Arms Rules, 2016

(b)on the credit side, against the stock number referred to in sub-rule (a), -

(i)the date of sale of firearm;

(ii)the name and address and license number of the dealer to whom the firearm is sold;

(iii)the particulars of the Government department to whom the firearm is sold;

(iv)the particulars and address of the person to whom the firearm was exported together with the particulars of the export license issued under these rules by the licensing authority.

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Union of India - Subsection

Section 65(1)(b) in The Arms Rules, 2016