Section 2(1)(g) in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013
(g)"Qualifying Examination" means a degree obtained from,-(i)a University established or incorporated by Central or State Act, or(ii)any institution declared as deemed to be University under Section 3 of the University Grants Commission Act,1956 (3 of 1956), or(iii)any other equivalent qualification recognised by the Government;