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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Puducherry - Subsection

Section 42(d) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(d)in the case of a contract of exchange, computed on the amount of the consideration, or as the case may be, on the market value of the property sought to be got in exchange;