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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3) in Incentives to Industries in Bihar, 1986

(3)To promote industries, State Government will pay special attention to the growth of infrastructure and development of entrepreneurship. Inadequate power supply, delayed and inadequate sanction of working capital loan, lack of entrepreneurship, inadequate supervision and monitoring, lack of market information and assistance and lack of proper infrastructure have been the main constraints. Different kinds of training courses will be required to be imparted to develop entrepreneurial skill and improve the managerial capability of the entrepreneurs to run industries efficiently and profitably.