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Patna High Court - Orders

Sohrabuddin Shah @ Sohrabuddin Hussain vs State Of Bihar & Anr on 13 May, 2015

Author: Anjana Prakash

Bench: Anjana Prakash

            Patna High Court Cr.Misc. No.6207 of 2014 (5) dt.13-05-2015




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                            Criminal Miscellaneous No.6207 of 2014
                             Arising Out of PS.Case No. -1662 Year- 2011 Thana -SIWAN COMPLAINT CASE District-
                                                                     SIWAN
                         ======================================================
                         Sohrabuddin Shah @ Sohrabuddin Hussain
                                                                            .... .... Petitioner/s
                                                       Versus
                         State of Bihar & Anr
                                                                       .... .... Opposite Party/s
                         ======================================================
                         Appearance :
                         For the Petitioner/s     :  Mr. Jeetendra Narayan, Adv.
                         For the Opposite Party/s : Mr. Anil Kumar Singh(App)
                         ======================================================
                         CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                         ORAL ORDER

5       13-05-2015

In view of the request of the Mediator put up this case on 24.06.2015 along with report of the Mediation Centre.

(Anjana Prakash, J) Prakash/-

    U          T