Patna High Court - Orders
Sohrabuddin Shah @ Sohrabuddin Hussain vs State Of Bihar & Anr on 13 May, 2015
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court Cr.Misc. No.6207 of 2014 (5) dt.13-05-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.6207 of 2014
Arising Out of PS.Case No. -1662 Year- 2011 Thana -SIWAN COMPLAINT CASE District-
SIWAN
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Sohrabuddin Shah @ Sohrabuddin Hussain
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Jeetendra Narayan, Adv.
For the Opposite Party/s : Mr. Anil Kumar Singh(App)
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
5 13-05-2015In view of the request of the Mediator put up this case on 24.06.2015 along with report of the Mediation Centre.
(Anjana Prakash, J) Prakash/-
U T