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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(3)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)[x x x] [Omitted by Act No. 22 of 2001, dated 25.4.2001.]