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Union of India - Section

Section 31 in Mormugao Port Employees' (Educational Assistance) Regulations, 2000

31. Repeal and savings.

- All rules corresponding to these Regulations and any orders issued in this regard from time to time and in force immediately before the commencement of these Regulations are hereby replaced.Provided that any order or action taken under the regulations so replaced shall be deemed to have been made or taken under the corresponding provisions of these regulations.